Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15(6)] [Section 15] [Entire Act] State of Odisha - Subsection Section 15(6)(a) in The Orissa (State) Council for Child Welfare Rules, 1996 (a)The Chairperson may nominate/appoint a person to act as the Joint Secretary of the State Council from time to time.