Section 34(2)(iii) in The Limestone And Dolomite Mines Labour Welfare Fund Rules, 1973

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Union of India - Subsection

Section 34(2)(iii) in The Limestone And Dolomite Mines Labour Welfare Fund Rules, 1973

(iii)the common main maternity centre shall be so situated that none of the limestone or dolomite mines served by it is more than fifteen kilometres away from it; and

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Union of India - Subsection

Section 34(2)(iii) in The Limestone And Dolomite Mines Labour Welfare Fund Rules, 1973