Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act] Andaman and Nicobar Islands - Subsection Section 25(2)(b) in The Andaman and Nicobar Islands Real Estate (Regulation and Development) (General) Rules, 2016 (b)copies of the documents relied upon by the appellant and referred to in the appeal; and