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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Andhra Pradesh - Subsection

Section 25(12) in Andhra Pradesh School Education Management (Community Participation) Rules, 1998

(12)No distribution of funds shall be made without a resolution of the mandal education Committee duly recorded in the prescribed register by the Mandal Education Officer in a meeting convened for the purpose.