Punjab-Haryana High Court
M/S Iris Computers Ltd., Gurugram vs State Of Haryana And Ors on 17 February, 2020
Author: Avneesh Jhingan
Bench: Avneesh Jhingan
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
CWP No. 19674 of 2019
Date of Decision: 17.02.2020
M/s. IRIS Computers Limited, Gurugram
.......Petitioner
Vs.
State of Haryana and others
.......Respondents
CORAM: HON'BLE MR. JUSTICE AJAY TEWARI
HON'BLE MR. JUSTICE AVNEESH JHINGAN
Present: Mr. Rajiv Agnihotri, Advocate
for the petitioner
Ms. Mamta S. Talwar, DAG Haryana
*****
AJAY TEWARI, J.(Oral)
For detailed and reasoned order, see order of even date passed in CWP No. 19819 of 2018 titled as M/s Astron Polymers Pvt.
Ltd., Faridabad Versus State of Haryana and others.
( AJAY TEWARI ) JUDGE ( AVNEESH JHINGAN ) JUDGE 17.02.2020 reema/priyanka Whether speaking/reasoned: Yes/No Whether reportable: Yes/No 1 of 1 ::: Downloaded on - 23-02-2020 00:11:46 :::