Andhra Pradesh High Court - Amravati
Mutyala Suresh Babu, vs The Envirnmental Engineer on 24 August, 2020
Author: J K Maheshwari
Bench: J K Maheshwari
Between Mutyala Suresh Babu, S/o. St mM. Veet Petitioner ANY Pollution Control Board, Government of Ramanaianpet, Kakinada - _ The Environmental Engineer, A.P Andhra pradesh, industrial Estate, Neat APIC Office, 96-14 DI2, Near Sunrise 533 005. 2. Andhra Pradesh Pollution Control Board,, D.No. 3-26 2, K u a Hotel Centre, Chalamalavan! Street, Kasturibaipet, Vijayawaca 3, The Designated Officer / Central Certifying Authority, Food Safety and Southern Regional Officer, 2nd Floor, Central " Standards Authority of India, Documentation Complex (South Wing), Raiali Sali, Chennal. ha Manikanta Sago Eactory,, Rep. DY its Managing 4. Mis.Sti Lakshm| Ganes Partner, Stl Muthyala Veerabhadra Rao Rayabhupalapalem, Peddapuram East Godavari District Respondents Petition under Article 226 ituti i of the Constitution of . circumst oct of Ind ese eet ord states in the affidavit filed therewith, the High Court nave that in the Seolaring oe tion eo mor particularly one in the nature of Wo be pleased to Respondent from viechargi icial Respondents in not taking actio rit of Mandamus Factory having the vonee the contaminated toxic water and of to prevent the 4th Ae Lands of the etitioner A Noo Te yNG dated OO 12 2017 its Sago 3/1. 140/2B1, 140/2 6.6.58 Cents in S , 12.2017, into th B y.No.139 e Manda' as illegal, 10 and i . ayeohapaaoaan Vilage. Ped 143/7, nadia, consequent t di Ive 0 rticle 14 21 and ' e dapuram the 4th Responden y to direct the Official Re 300-A of the Constituti t and . spondents to in onstitution effluents as poi prevent the illegal activi spect the Sa pointed ctivity of dis go Facto sa porto sin 3 a vat ccordance with law i ed 20.07.2020 in the interest of justice. and 1A NO: 1 OF 2020 . Petition u . in the affidavit filed j nder Sect direct atic filed in support tthe CPC praying that in the ci Sieotainn the contarin to take am "ie petition, the High co rumstances Stated e contami immediate actio may be Agricultural L minated toxic n to prevent th pleased to ands of th as water and eff e 4th Res 143/1. 140/2B e Petitioner A uents from it pondent fro 1, 140/2 c.6.58 Cents i its Sago F yon Ma B2 and s in Sy.N actory, ndal East Godavari District by oe of Revabhacalapatnan vol, 166/30, 1437 ering the representati illage Pedd: tation dated , apuram 20.07.2020 . and take appropri propriate action | on the file of the High n In accordance with law, pending dis posal of WP 133 54 of 2020 The petiti i filed in ion coming on for support thereof and u eanng, upon perusing th iti pon hearing the arguments Fetnon and the affid sO Sri G R idavit . Rama Gopal Advocate fo r the Petiti Co etitioner, Sri ntrol Board for Respondent Nos 1 Surendra Reddy, Standi ORDER 1&2, the Court made the folowing. for Pollution wing. (take n up through video conferencing) . p 5 c u 5 pp th t t Learned standing counsel for the Andhra Pradesh Pollution Control Board appearing on behalf of respondent Nos.1 and 2 seeks time for filing counter- affidavit. On the last date of adjournment, the following order was passed: "Let counter-affidavit be filed by the Pollution Control! Board within a week. In case it is not filed, Court shall constrain to pass on order securing presence of the officers concerned looking to the facts of the case". Since the counter-affidavit has not yet been filed on behalf of respondent Nos.1 and 2, it is directed that respondent Nos.1 and 2 shall personally remain present before this Court on the next date of listing. List for further orders on 09.09.2020. SD/- R KARTHIKEYAN ! ASSISTANT REGISTRAR IITRUE COPY!/ c by For ASSISTANT EGISTRAR To 4. The Environmental Engineer, A.P. Pollution Control Board, Government of Andhra Pradesh, Industrial Estate, Near APIIC Office, Ramanaiahpet, Kakinada - 533 005. 2. Andhra Pradesh Pollution Control Board,, D.No. 33-26-14 D/2, Near Sunrise Hospital, Pushpa Hotel Centre, Chalamalavari Street, Kasturibaipet, Vijayawada - 520 010 3. The Designated Officer / Central Certifying Authority,, Food Safety and Standards Authority of India, Southern Regional Officer, 2nd Floor, Central Documentation Complex (South Wing), Rajaji Sali, Chennai. 4. Sri Muthyala Veerabhadra Rao, Managing Partner, M/s.Sri Lakshmi Ganesha Manikanta Sago Factory Rayabhupalapalem, Peddapuram, East Godavari District (1 to 4 by RPAD) One CC to SRI G RAMA GOPAL, Advocate [OPUC] One CC to Sri V Surendra Reddy, Standing Counsel [OPUC] One spare copy NO TVR HIGH COURT HCJ & LKJ DATED:24/08/2020 ORDERWP.No.13354 of 2020
List for further orders on 09.09.2020