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[Cites 0, Cited by 0] [Section 14(2)] [Section 14] [Entire Act]

State of Tamilnadu - Subsection

Section 14(2)(b) in Tamil Nadu Hostels and Homes for Women and Children (Regulation) Act, 2014

(b)cause or permit any obstruction to be caused in any flight of stairs, passage or other means of escape.