Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] Union of India - Section Section 7 in The Sales Promotion Employees (Conditions Of Service) Act, 1976 7. Maintenance of registers.— Every employer in relation to an establishment shall keep and maintain such registers and other documents and in such manner as may be prescribed.
