Himachal Pradesh High Court
Inder Sain And Others vs . State Of H.P. on 12 September, 2023
Author: Sandeep Sharma
Bench: Sandeep Sharma
Inder Sain and others vs. State of H.P. .
CWP No.6328 of 2023 12.09.2023 Present Mr. A.K.Sharma, Advocate, for the petitioners.
Mr. Rajan Kahol, Mr. Vishal Panwar and Mr. B.C.Verma, Additional Advocate Generals with Mr. Mr. Ravi Chauhan, Deputy Advocate General, for respondent Nos. 1 to 5/ State.
of CWP No.6328 of 2023 & CMP No.12175 of 2023 rt Notice. Mr. Rajan Kahol, learned Advocate General, appears and waives service of notice on Additional behalf of the respondents-State.
List on 18.09.2023, as prayed for.
(Sandeep Sharma) Judge September 12, 2023 (Shankar) ::: Downloaded on - 13/09/2023 20:35:08 :::CIS