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[Cites 0, Cited by 0] [Section 972] [Entire Act]

State of Punjab - Subsection

Section 972(2) in Punjab Jail Manual, 1996

(2)Executive Engineers in charge of Divisions, in the Buildings and Roads Branch, are empowered to sanction expenditure on ordinary (annual, periodical and petty) repairs within the limits of the sanctioned stereotyped estimates and the budget allotment placed at their disposal by Superintending Engineers.