Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Andhra Pradesh - Subsection Section 2(k) in Andhra Pradesh Employment of Local Candidates in the Industries/Factories Act, 2019 (k)'Owner' means a person defined under section 3(d)(dd)(f) of the Industries (Development and Regulation) Act, 1951;
