Delhi High Court - Orders
Jinku Bora vs Jamia Hamdard University & Anr on 13 October, 2025
Author: Anup Jairam Bhambhani
Bench: Anup Jairam Bhambhani
$~59
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 17650/2024 & CM APPL. 75066/2024
JINKU BORA .....Petitioner
Through: Mr. Preetesh Kapoor, Sr. Advocate
with Mr. Delojit Borakati, Mr.
Abrahim Animesh Thakur, Mr.
Shreshth Beniwal and Mr. Sanjay
Dutt, Advocates.
versus
JAMIA HAMDARD UNIVERSITY & ANR. .....Respondents
Through: Dr. Swaroop George, Mr. Mobashshir
Sarwar, Mr. Abhinandan Jain, Mr.
Sunil Roy, Mr. Shivam Prajapati, Mr.
Takrim Ahsan Khan and Mr.
Kartikey, Advocates for R-1.
Adv. Zubair Hanifi, Adv. Saba
Tasleem, Adv. Aaila Zareen (On
Behalf of R2).
CORAM:
HON'BLE MR. JUSTICE ANUP JAIRAM BHAMBHANI
ORDER
% 13.10.2025 The matter has been taken-up for final hearing. The court has heard Mr. Preetesh Kapoor, learned senior counsel appearing for the petitioner as well as Mr. Swaroop George, learned counsel appearing for respondent No.1, Jamia Hamdard University.
Mr. Kapoor has concluded his submissions. Dr. George is making submissions, which are in complete as of now.
W.P.(C) 17650/2024 Page 1 of 2This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 17/10/2025 at 22:28:42 Written submissions are stated to have been filed by respondent No.1 yesterday.
Let the written submissions be taken on record. For concluding submissions by Dr. George, re-notify on 17th October 2025.
ANUP JAIRAM BHAMBHANI, J OCTOBER 13, 2025/ss W.P.(C) 17650/2024 Page 2 of 2 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 17/10/2025 at 22:28:42