Section 66(1)(c) in Arunachal Pradesh Agricultural Produce and Livestock Marketing (Promotion and Facilitation) Act, 2017

[Cites 0, Cited by 0] [Section 66(1)] [Section 66] [Entire Act]

(c)that, the licensee is found to have contravened any of the provisions of this Act or the Rules or Bye-laws made thereunder;

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