Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 76] [Entire Act] Nagpur Province - Subsection Section 76(1) in The City of Nagpur Corporation Act, 1948 (1)The management, control and administration of every public institution maintained out of the municipal fund shall vest in the Corporation.
