Jammu & Kashmir High Court - Srinagar Bench
Mohd. Ramzan Bhat & Ors vs Ut Of J&K & Anr on 2 November, 2021
Author: Javed Iqbal Wani
Bench: Javed Iqbal Wani
S. No.4
Before Notice Matters
HIGH COURT OF JAMMU &KASHMIR AND LADAKH
AT SRINAGAR
CRM(M) No. 286/2021
CrlM No. 1027/2021
Mohd. Ramzan Bhat & ors. .....Petitioner(s)
Through: Ms. Sabeena Naveed, Advocate.
V/s
UT of J&K & Anr. ..... Respondent(s)
Through: None
CORAM:
HON'BLE MR. JUSTICE JAVED IQBAL WANI, JUDGE
ORDER
02.11.2021 Learned counsel for the petitioners states that an application for transposition of petitioner nos. 1 & 2 as respondents has been filed, same, however, is not listed.
Registry to list the same if filed alongwith the petition on 11th November 2021.
(JAVED IQBAL) JUDGE SRINAGAR 02.11.2021 "Nuzhat"