Section 6 in Telangana Infectious Diseases Act, 1950
6. Prohibition of the exposure of other persons to infection.
- No person who knows that he is suffering from an infectious disease shall expose other persons to the risk of infection by his presence or conduct in,-(a)any street or public place,(b)any market, theatre or other place of entertainment or assembly, or(c)any school, college, play ground or other similar place, or(d)any hotel, hostel, boarding house, choultry resthouse or club, or(e)any factory or shop.Explanation. - A person shall be deemed to know that he is suffering from an infectious disease within the meaning of this section if he has been informed by the Health Officer or any other officer of the Public Health Department of the Government not below the rank of a Health Inspector, or by a medical practitioner that he is so suffering.
