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[Cites 0, Cited by 0] [Section 57(1)] [Section 57] [Entire Act]

State of Andhra Pradesh - Subsection

Section 57(1)(i) in Hyderabad Metropolitan Development Authority Act, 2008

(i)The conditions of service of other employees appointed on contract or otherwise, by the Metropolitan Development Authority, their duties and responsibilities and the control and restrictions in relation of such appointments;