Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 18] [Section 7] [Entire Act] Union of India - Subsection Section 7(b) in The Arms Act, 1959 (b)[use, manufacture,] [Substituted by Act 42 of 1988, Section 4, for [manufacture" (w.e.f. 27.5.1988.] sell, transfer, convert, repair, test or prove; or
