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[Cites 0, Cited by 0] [Section 4A(1)] [Section 4A] [Entire Act]

State of Andhra Pradesh - Subsection

Section 4A(1)(iii) in Andhra Pradesh Entertainments Tax Act, 1939

(iii)a tax of Rs.50/- on every show of any film on television screen exhibited through video cassette recorder in any of the local authorities of the State.]