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[Cites 0, Cited by 0] [Section 30(5)] [Section 30] [Entire Act]

Union of India - Subsection

Section 30(5)(a) in The Adjudicating Authority (Procedure) Regulations, 2013

(a)If the originator of the addressee has more than one place of business, the principal place of business, shall be the place of business: