Calcutta High Court
M/S Rose Valley Real Estates & ... vs Securities & Exchange Board Of India & ... on 24 February, 2011
Author: Jayanta Kumar Biswas
Bench: Jayanta Kumar Biswas
WP No. 45 of 2011
IN THE HIGH COURT AT CALCUTTA
Constitutional Writ Jurisdiction
ORIGINAL SIDE
M/S ROSE VALLEY REAL ESTATES & CONSTRUCTION LTD. & ANOTHER
Versus
SECURITIES & EXCHANGE BOARD OF INDIA & OTHERS
BEFORE:
The Hon'ble JUSTICE JAYANTA KUMAR BISWAS
Date : 24th February, 2011.
Appearance:
Mr. Anindya Mitra, Sr. Advocate
Mr. S.Pal, Sr. Advocate
Mr. P.C.Sen, Sr. Advocate
Mr. S.Sarkar, Sr. Advocate
for the petitioners
Mr. Hirak Mitra, Sr. Advocate
Mr. Rupak Ghosh, Advocate
for the respondents
The Court : Hearing concluded. Judgement reserved.
(JAYANTA KUMAR BISWAS, J.) G/