Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act] State of West Bengal - Subsection Section 4(1)(h) in The West Bengal Public Libraries Act, 1979 (h)[ one Librarian of a District Library to be nominated by the Government;] [[Clause (h) substituted by W.B. Act 24 of 1985, which was earlier as under :-