Section 792(6)(iii) in Rules under the United Provinces Excise Act, 1910

[Cites 0, Cited by 0] [Section 792(6)] [Section 792] [Entire Act]

State of Uttar Pradesh - Subsection

Section 792(6)(iii) in Rules under the United Provinces Excise Act, 1910

(iii)Persons holding L-2 licence for the manufacture of Medicinal and Toilet Preparations entitled to purchase rectified spirit at the reduced rates of duty on production of licence.

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State of Uttar Pradesh - Subsection

Section 792(6)(iii) in Rules under the United Provinces Excise Act, 1910