Orissa High Court
Shradhakar Mohanty vs Management Of Cuttack Municipal on 11 May, 2023
Author: G. Satapathy
Bench: G. Satapathy
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.A. No. 122 of 2013
Shradhakar Mohanty ... Appellant
On behalf of
Mr. Dhuliram Pattanayak, Advocate
-versus-
Management of Cuttack Municipal ... Respondent
Corporation
Mr. Pradipta Kishore Mohanty, Senior Advocate
CORAM:
THE CHIEF JUSTICE
JUSTICE G. SATAPATHY
ORDER
Order No. 11.05.2023
08. 1. Learned Senior Counsel appearing for the Cuttack Municipal Corporation (CMC) seeks and is granted four more weeks to file the counter affidavit.
2. List on 7th August, 2023. The interim order passed earlier shall continue till then.
Signature Not Verified (Dr. S. Muralidhar) Digitally SignedSigned by: SANJAY KUMAR JENA Chief Justice Designation: Secretary Reason: Authentication Location: Orissa High Court, Cuttack Date: 14-May-2023 10:27:59 (G. Satapathy) Judge