Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

Bombay Presidency - Subsection

Section 12(2)(b) in Bombay Government Premises (Eviction) Act, 1955

(b)the procedure to be followed in taking possession of Government premises;