Madhya Pradesh High Court
Kalawati Singh vs Ramesh Kumar Bhujwa on 31 July, 2018
1 WP-6842-2017
The High Court Of Madhya Pradesh
WP-6842-2017
(KALAWATI SINGH Vs RAMESH KUMAR BHUJWA)
4
Jabalpur, Dated : 31-07-2018
Parties through their counsel.
Await service of notice on respondents no.1 and 3.
List the case after service of notice. In the meanwhile, respondent no.2 may file the reply.
(MISS VANDANA KASREKAR) JUDGE Tabish Digitally signed by MOHAMMAD TABISH KHAN Date: 02/08/2018 12:11:52