Section 58 in The Static And Mobile Pressure Vessels (Unfired) Rules, 1981
58. Procedure on expiration, suspension or cancellation of license .-A person licensed to store compressed gas shall, on the expiration, suspension or cancellation of his license, forthwith give notice to the Chief Controller of the nature and quantity of compressed gas in his possession and shall comply with any directions which the Chief Controller may give in regard to its disposal.
