Section 69(2)(h) in Karnataka Urban Water Supply and Drainage Board Act, 1973

[Cites 0, Cited by 0] [Section 69(2)] [Section 69] [Entire Act]

State of Karnataka - Subsection

Section 69(2)(h) in Karnataka Urban Water Supply and Drainage Board Act, 1973

(h)the manner and the form in which a sinking fund, a depreciation reserve fund and the development fund has to be constituted;

(hh)[] [Relettered by Act 45 of 1981 w.e.f. 1.10.1981.] the manner and the form relating to the maintenance of the Accounts of the Board;