Delhi High Court - Orders
And List Of Dates) M/S. Ganesh Gouri ... vs R. C. Plasto Tanks And Pipes Pvt. Ltd on 12 April, 2022
Author: Mukta Gupta
Bench: Mukta Gupta, Neena Bansal Krishna
$~59
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO (COMM) 54/2022
CM APPL.18087/2022 (for stay)
CM APPL.18088/2022 (exemption)
CM APPL.18089/2022 (exemption for filing lengthy synopsis
and list of dates)
M/S. GANESH GOURI INDUSTRIES AND ORS..... Appellant
Represented by: Mr. Salim A. Inamdar,
Advocate with Mr. Modassir H.
Khan & Mr. Abhishek,
Advocates.
versus
R. C. PLASTO TANKS AND PIPES PVT. LTD.
..... Respondent
Represented by: Mr. Sanjeev Sindhwani, Senior
Advocate with Mr. Anil Kumar
Sahu, Mr. Mohit Sharma,
Mr. Ram Krishna, &
Mr. Sandeep Kumar, Advs.
CORAM:
HON'BLE MS. JUSTICE MUKTA GUPTA
HON'BLE MS. JUSTICE NEENA BANSAL KRISHNA
ORDER
% 12.04.2022 CM APPL.18088/2022 (exemption)
1. Exemption allowed subject to just exceptions.
2. Application is disposed of. CM APPL.18089/2022 (exemption for filing lengthy synopsis and list of dates)
1. Lengthy list of dates and synopsis are taken on record.
2. Application is disposed of.
Signature Not Verified Digitally Signed By:JUSTICE MUKTA GUPTA FAO (COMM) 54/2022 Page 1 of 2 Signing Date:19.04.2022 12:09:46FAO (COMM) 54/2022 CM APPL.18087/2022 (for stay)
1. Notice.
2. Mr. Anil Kumar Sahu, Advocate appearing on behalf of the respondent accepts notice.
3. Learned counsel for the appellants and respondent state that the entire record of the learned Commercial Court is before this Court.
4. List for hearing on 23rd May, 2022.
5. Order be uploaded on the website of this Court.
MUKTA GUPTA, J.
NEENA BANSAL KRISHNA, J.
APRIL 12, 2022 vk Signature Not Verified Digitally Signed By:JUSTICE MUKTA GUPTA FAO (COMM) 54/2022 Page 2 of 2 Signing Date:19.04.2022 12:09:46