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[Cites 0, Cited by 0] [Section 47(7)] [Section 47] [Entire Act]

Union of India - Subsection

Section 47(7)(c) in The Coal Mines Regulations, 2017

(c)if the mine is working in a continuous succession of shifts, confer with the official succeeding him and give him such information as may be necessary for the safety of his district and of persons employed therein;