Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 23(4)] [Section 23] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 23(4)(c) in The Jammu and Kashmir Electricity Act, 1997 (1940 A.D.)

(c)his total consumption of energy during any stated period; or