Section 14 in Juvenile Justice (Care and Protection of Children) Orissa Rules, 2002
14. Prohibited articles.
- No person shall bring into the institution the following prohibited articles :-(a)Fire-arms or other weapons, whether requiring licence or not (like lathi, spears, swords etc.);(b)Alcohol and spirit of every description;(c)Bhang, ganja, opium and other narcotic/psychotropic substances;(d)Tobacco; or(e)Any other article specified in this behalf by the State Government by general or special order.
