Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Entire Act] Union of India - Section Section 1 in The Powers-Of-Attorney Act, 1882 1. Short title.— This Act may be called the Powers-of-Attorney Act, 1882.Local extent, commencement.—It applies to the whole of India except the State of Jammu and Kashmir and it shall come into force on the first day of May, 1882.
