Section 6(3) in The Mizoram Aided College Employees (Death-cum-Retirement Gratuity) Rules, 1990
(3)(a)If an employee dies in the first year of qualifying service, a death-cum-retirement gratuity equal to two times of his/her emoluments at the time of his/her death shall be paid to his family in the manner hereinafter indicated :(b)If an employee dies after completion of one year of qualifying service but before completing five years of qualifying service the amount of death-cum-retirement gratuity shall be equal to six times of his/her emoluments at the time of his/her death.
