Delhi High Court - Orders
Cipla Health Limited vs Zydus Wellness Products Limited & Anr on 25 February, 2025
Author: Navin Chawla
Bench: Navin Chawla
$~43 & 44
* IN THE HIGH COURT OF DELHI AT NEW DELHI
(43) FAO(OS) (COMM) 143/2023 & CM APPL. 35924/2023, CM
APPL. 35927/2023 , CM APPL. 61051/2023
CIPLA HEALTH LIMITED .....Appellant
Through: Ms.Archana Sahadeva,
Mr.Harshit Bhoi, Mr.Maaz Ali
Khan, Advs.
versus
ZYDUS WELLNESS PRODUCTS LIMITED & ANR.
.....Respondents
Through: Ms.Vanshika Arora, Adv. for
R-1
(44)+ FAO(OS) (COMM) 153/2023 & CM APPL. 37675/2023, CM
APPL. 37679/2023 , CM APPL. 61052/2023
ZYDUS WELLNESS PRODUCTS LIMITED .....Appellant
Through: Ms.Vanshika Arora, Adv.
versus
CIPLA HEALTH LTD & ANR. .....Respondents
Through: Ms.Archana Sahadeva,
Mr.Harshit Bhoi, Mr.Maaz Ali
Khan, Advs.
CORAM:
HON'BLE MR. JUSTICE NAVIN CHAWLA
HON'BLE MS. JUSTICE SHALINDER KAUR
ORDER
% 25.02.2025 It is already 4:50 P.M. List on 9th July, 2025.
NAVIN CHAWLA, J SHALINDER KAUR, J FEBRUARY 25, 2025/sg Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 08/03/2025 at 01:03:28