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Delhi High Court - Orders

Cipla Health Limited vs Zydus Wellness Products Limited & Anr on 25 February, 2025

Author: Navin Chawla

Bench: Navin Chawla

                             $~43 & 44
                             *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                             (43) FAO(OS) (COMM) 143/2023 & CM APPL. 35924/2023, CM
                                   APPL. 35927/2023 , CM APPL. 61051/2023
                                   CIPLA HEALTH LIMITED                           .....Appellant
                                                   Through: Ms.Archana Sahadeva,
                                                              Mr.Harshit Bhoi, Mr.Maaz Ali
                                                              Khan, Advs.
                                                   versus
                                   ZYDUS WELLNESS PRODUCTS LIMITED & ANR.
                                                                             .....Respondents
                                                   Through: Ms.Vanshika Arora, Adv. for
                                                              R-1
                             (44)+ FAO(OS) (COMM) 153/2023 & CM APPL. 37675/2023, CM
                                   APPL. 37679/2023 , CM APPL. 61052/2023
                                   ZYDUS WELLNESS PRODUCTS LIMITED                .....Appellant
                                                   Through: Ms.Vanshika Arora, Adv.
                                                   versus
                                   CIPLA HEALTH LTD & ANR.                  .....Respondents
                                                   Through: Ms.Archana Sahadeva,
                                                              Mr.Harshit Bhoi, Mr.Maaz Ali
                                                              Khan, Advs.
                                   CORAM:
                                   HON'BLE MR. JUSTICE NAVIN CHAWLA
                                   HON'BLE MS. JUSTICE SHALINDER KAUR
                                                   ORDER

% 25.02.2025 It is already 4:50 P.M. List on 9th July, 2025.

NAVIN CHAWLA, J SHALINDER KAUR, J FEBRUARY 25, 2025/sg Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 08/03/2025 at 01:03:28