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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Punjab - Subsection

Section 27(viii) in Punjab Urban Planning and Development Building Rules, 2018

(viii)In addition to these rules, Guidelines/Notifications (amended from time to time) issued by the Punjab Pollution Control Board (Department of Science, Technology and Environment, Government. of Punjab) and the Department of Forests and Wildlife Preservation, Punjab shall be applicable, where ever required.