Section 12(1) in Rajasthan Sanskrit University Act, 1998
(1)The Vice-Chancellor shall be the principal academic, administrative and executive officer of the University. In the absence of the Chancellor, he shall preside over the convocation of the University. He shall be the ex-officio Chairman of the Executive Council, Academic Council, the Board or Committee of which he is a member. He shall be authorised to be present, to participate and to speak at the proceedings of the meetings of authorities or other institutions of the University, but may not vote there at unless he is a member thereof.
