Section 74(2) in The Rajasthan Waqf Board (Election of Members) Rules, 1999
(2)The Returning Officer may in his discretion re-count the votes either once or more than once in any case in which he is not satisfied as to the accuracy of any previous count:Provided that nothing in this sub-rule shall make it obligatory on the Returning Officer to re-count the same votes more than once.
