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[Cites 0, Cited by 0] [Section 117(1)] [Section 117] [Entire Act]

State of Odisha - Subsection

Section 117(1)(xxxv) in Orissa Municipal Act, 1950

(xxxv)the disposal of unclaimed corpses and the burial or cremation of paupers, and the payment of contributions to charitable institutions for assisting in such disposal, burial or cremation;