Bombay High Court
Shirish Govind Ketkar vs State Of Maharashtra Through Chief ... on 22 April, 2024
Author: M.M. Sathaye
Bench: Nitin Jamdar, M.M. Sathaye
1 15-WP-1743-2024 (OS).doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 1743 OF 2024
Shirish Govind Ketkar ...Petitioner
Versus
State Of Maharashtra and Ors. ...Respondents
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None for the Petitioner.
Mr. Suraj Gupte, AGP for the Respondent No.1/State.
Ms. Shilpa Redkar for Respondent No.2/Corporation.
SNEHA Mr. Sumeet Palsuledesai i/b M.V. Kini and Co. for Respondent
NITIN
CHAVAN No.3/BEST.
Digitally signed
by SNEHA
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NITIN CHAVAN
Date: 2024.04.24
10:42:32 +0530
CORAM : NITIN JAMDAR AND
M.M. SATHAYE, JJ.
DATE : 22 APRIL 2024 P.C. :
. Stand over to 3 May 2024. To be listed along with Writ Petition No. 913 of 2022 under caption 'for Directions'.
(M.M. SATHAYE, J.) (NITIN JAMDAR, J.) Sneha Chavan ::: Uploaded on - 24/04/2024 ::: Downloaded on - 24/04/2024 23:21:32 :::