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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Odisha - Subsection

Section 18(1) in The Orissa Inland Steam Vessels Rules, 1935

(1)The Surveyor shall submit to the Certifying Officer on the last day of every month in which he has granted a declaration of survey, a bill in Form 12 for the recovery of the fees and travelling expenses due to him under Rule 17.