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Himachal Pradesh High Court

Ramesh Kumar vs . Hrtc & Anr. on 22 March, 2022

Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia

Ramesh Kumar vs. HRTC & Anr.

CWP No.4180 of 2020.

.

22.03.2022. Present: Mr. Rakesh Kumar Dogra, Advocate, for the petitioner.

Ms. Divya Pathania, Advocate vice Ms. Shubh Mahajan, Advocate, for the respondents.

Admit.

Reply, as prayed for, be filed within four weeks.

(Tarlok Singh Chauhan) r Judge (Chander Bhusan Barowalia) 22nd March, 2022. Judge (krt) ::: Downloaded on - 22/03/2022 20:15:11 :::CIS