Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9(7)] [Section 9] [Entire Act] State of Tripura - Subsection Section 9(7)(b) in Tripura Town and Country Planning Act, 1975 (b)a Town Planning Officer, who shall also be the Member-Secretary to the committee;