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State of West Bengal - Section
Section 69 in Calcutta Port Rules, 1943
69. Cargo boat crew. - (1) Every flat or cargo boat plying in the port shall carry
(a)an approved life buoy or a suitable approved substitute with a suitable life line attached to it of size not less than 1 inch's in circumference and 10 fathoms in length;(b)when under way when in tow or when waiting outside the entrance to the Kidderpore or Netaji Subhas Docks, the crew laid down in sub-rule (2).(c)when waiting empty at moorings laid for sea-going vessels, the crew laid down in sub-rule (2);(d)when laid up above Willingdon Bridge, one watchman only.| (i)not exceeding 10 registered metric tonnes (i.e. up to 29 cu.mts.) shall be-2 Dandess | 1Manjhi; |
| (ii)exceeding 10 registered metric tonnes but not exceeding 56registered metric tonnes (i.e. from 30 cu. mts. to 157 cu. mts.)shall be-3 Dandees | 1Manjhi; |
| (iii)exceeding 56 registered metric tonnes but not exceeding 81registered metric tonnes (i.e. from 158 cu. mts. to 277 cu. mts)shall be--4 Dandees | 1Manjhi; |
| (iv)exceeding 81 registered metric tonnes (but not exceeding 102registered mts)-metric tonnes (i.e.from 228 cu. mts. to 284 mts)shall be-5 Dandees | 1Manjhi; |
| (v)exceeding 102 registered metric tonnes (i.e.from 285 cu. mts.)-6Dandees | 1Manjhi; |