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State of Haryana - Section

Section 89 in Faridabad Complex Administration Building Rules, 1989

89. Repeal and Savings. Sections 43(2), 57(2)(m).

- Any rules relating to the building rules and applicable to the Faridabad Complex Administration area before the commencement of these rules are hereby repealed :Provided that any order made or action taken under the rules so repealed, shall be deemed to have been made or taken under the corresponding provisions of these rules.