Patna High Court - Orders
Smt. Nandani Devi @ Nandni Devi vs The State Of Bihar & Ors on 20 January, 2014
Author: Jayanandan Singh
Bench: Jayanandan Singh
Patna High Court CWJC No.939 of 2014 (2) dt.20-01-2014
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.939 of 2014
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Smt. Nandani Devi @ Nandni Devi
.... .... Petitioner/s
Versus
The State Of Bihar & Ors
.... .... Respondent/s
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Appearance :
For the Petitioner/s : Mr. Viveka Nandsingh
For the Respondent/s : Mr. Gyan Prakash Ojha
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CORAM: HONOURABLE MR. JUSTICE JAYANANDAN SINGH
ORAL ORDER
2 20-01-2014Learned counsel for the petitioner informs this Court that an identical matter namely, CWJC No.19884 of 2013 has been heard by another Bench of this Court and is pending.
In the circumstances, let this matter be listed before the appropriate Bench along with the said CWJC No.19884 of 2013.
(Jayanandan Singh, J) Arvind/-