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Patna High Court - Orders

Smt. Nandani Devi @ Nandni Devi vs The State Of Bihar & Ors on 20 January, 2014

Author: Jayanandan Singh

Bench: Jayanandan Singh

           Patna High Court CWJC No.939 of 2014 (2) dt.20-01-2014




                           IN THE HIGH COURT OF JUDICATURE AT PATNA
                                       Civil Writ Jurisdiction Case No.939 of 2014
                       ======================================================
                       Smt. Nandani Devi @ Nandni Devi
                                                                             .... .... Petitioner/s
                                                          Versus
                       The State Of Bihar & Ors
                                                                            .... .... Respondent/s
                       ======================================================
                       Appearance :
                       For the Petitioner/s     :   Mr. Viveka Nandsingh
                       For the Respondent/s       : Mr. Gyan Prakash Ojha
                       ======================================================
                       CORAM: HONOURABLE MR. JUSTICE JAYANANDAN SINGH
                       ORAL ORDER

2     20-01-2014

Learned counsel for the petitioner informs this Court that an identical matter namely, CWJC No.19884 of 2013 has been heard by another Bench of this Court and is pending.

In the circumstances, let this matter be listed before the appropriate Bench along with the said CWJC No.19884 of 2013.

(Jayanandan Singh, J) Arvind/-