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[Cites 0, Cited by 0] [Section 393] [Entire Act]

State of Haryana - Subsection

Section 393(b) in Punjab Jail Manual

(b)The barracks shall be visited once in every hour throughout the night by a patrolling officer who should examine the gratings and doors and satisfy himself that they are secure and that the convict-officer on duty inside is on the alert. He should frequently challenge him with this object and enquire the number of prisoners and if all are present.