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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of West Bengal - Subsection

Section 17(d) in The Calcutta Metropolitan Planning Area (Use And Development Of Land) Control Act, 1965

(d)the erection of a place of worship or a tomb or cenotaph or of a wall enclosing a graveyard, place of worship, tomb, cenotaph or samadhi, on land which at the commencement of this Act is occupied by, or for the purposes of, such place of worship, tomb, cenotaph, graveyard or samadhi;