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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Madhya Pradesh - Subsection

Section 3(3) in The M.P. Highway Act, 1936

(3)A rule may be general for all [public] [Substituted by M.P. Act No. 4 of 1954.] roads or places, vehicles or animals or may be special for a particular [public] [Substituted by M.P. Act No. 4 of 1954.] road or place, vehicle or animal or class of vehicles or animals.