Supreme Court - Daily Orders
Kiran Sharma vs Batliboi Limited on 27 September, 2018
Bench: Madan B. Lokur, S. Abdul Nazeer, Deepak Gupta
ITEM NO.2 COURT NO.3 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 25803/2018
(Arising out of impugned final judgment and order dated 18-04-2018
in RCREV No. 111/2016 passed by the High Court Of Delhi At New
Delhi)
KIRAN SHARMA Petitioner(s)
VERSUS
BATLIBOI LIMITED Respondent(s)
(FOR I.R.)
Date : 27-09-2018 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE S. ABDUL NAZEER
HON'BLE MR. JUSTICE DEEPAK GUPTA
For Petitioner(s) Mr. Manoj Prasad, Sr. Adv.
Mr. Amit Swami, Adv.
Kumari Rashmi Rani, Adv.
Ms. Rashi Jaiswal, Adv.
Mr. Vipin Kumar Jai, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
In the meanwhile, there will be a stay of further proceedings passed by the High Court.
(MEENAKSHI KOHLI) (KAILASH CHANDER) COURT MASTER ASSISTANT REGISTRAR Signature Not Verified Digitally signed by SANJAY KUMAR Date: 2018.09.29 10:32:39 IST Reason: